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[Cites 0, Cited by 0] [Section 241(1)] [Section 241] [Entire Act]

State of Bihar - Subsection

Section 241(1)(c) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(c)a register of overtime in Form-XXII annexed to these rules, for recording therein the number of hours of and the wages paid for, overtime work, if any.