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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Assam - Subsection

Section 49(1)(b) in Assam Panchayat Act, 1994

(b)Construction and consolidation of the Annual plans of all Gaon Panchayat under the Anchalik Panchayat and submission of consolidated plan to the Zilla Parishad;