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Supreme Court - Daily Orders

Devesh Sharma vs Union Of India on 12 January, 2023

Bench: Aniruddha Bose, Sudhanshu Dhulia

                                           1

     ITEM NO.28 + 27                 COURT NO.11                  SECTION XV

                         S U P R E M E C O U R T O F      I N D I A
                                 RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)         No(s).   20743/2021

     (Arising out of impugned final judgment and order dated 25-11-2021
     in DBCWP No. 2109/2021 passed by the High Court Of Judicature For
     Rajasthan At Jodhpur)

     DEVESH SHARMA                                             Petitioner(s)

                                          VERSUS

     UNION OF INDIA & ORS.                                     Respondent(s)

     FOR ADMISSION and I.R. and IA No.165065/2021-EXEMPTION FROM FILING
     O.T.
      IA No. 25987/2022 - EXEMPTION FROM FILING O.T.
      IA No. 165065/2021 - EXEMPTION FROM FILING O.T.
      IA No. 173945/2022 - EXEMPTION FROM FILING O.T.
      IA No. 151468/2022 - INTERVENTION APPLICATION
      IA No. 152162/2022 - INTERVENTION/IMPLEADMENT
      IA No. 173940/2022 - INTERVENTION/IMPLEADMENT
      IA No. 152156/2022 - INTERVENTION/IMPLEADMENT
      IA No. 173936/2022 - INTERVENTION/IMPLEADMENT
      IA No. 173922/2022 - INTERVENTION/IMPLEADMENT
      IA No. 196983/2022 - INTERVENTION/IMPLEADMENT
      IA No. 170536/2022 - INTERVENTION/IMPLEADMENT
      IA No. 196976/2022 - INTERVENTION/IMPLEADMENT
      IA No. 164702/2022 - INTERVENTION/IMPLEADMENT
      IA No. 196962/2022 - INTERVENTION/IMPLEADMENT
      IA No. 152776/2022 - INTERVENTION/IMPLEADMENT
      IA No. 196379/2022 - INTERVENTION/IMPLEADMENT
      IA No. 152181/2022 - INTERVENTION/IMPLEADMENT
      IA No. 152172/2022 - INTERVENTION/IMPLEADMENT
      IA No. 173943/2022 - INTERVENTION/IMPLEADMENT
      IA No. 16280/2022 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     WITH

     Diary No(s). 21388/2022 (XV)
     (FOR PERMISSION TO FILE PETITION (SLP/TP/WP/..) ON IA 114240/2022
     FOR   CONDONATION  OF   DELAY  IN   FILING   ON  IA  114241/2022
     FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
Signature Not Verified


     114242/2022
Digitally signed by
Jayant Kumar Arora
Date: 2023.01.14

     FOR EXEMPTION FROM FILING O.T. ON IA 114243/2022
12:26:28 IST
Reason:


     IA No. 114241/2022 - CONDONATION OF DELAY IN FILING
     IA No. 114242/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 114243/2022 - EXEMPTION FROM FILING O.T. 2 IA No. 114240/2022 - PERMISSION TO FILE PETITION (SLP/TP/WP/..)) SLP(C) No. 2069/2022 (XV) Diary No(s). 5464/2022 (XV) (FOR EXEMPTION FROM PAYING COURT FEE ON IA 32078/2022 FOR PERMISSION TO FILE PETITION (SLP/TP/WP/..) ON IA 32079/2022 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 32080/2022 FOR EXEMPTION FROM FILING O.T. ON IA 32081/2022 IA No. 32080/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 32081/2022 - EXEMPTION FROM FILING O.T. IA No. 32078/2022 - EXEMPTION FROM PAYING COURT FEE IA No. 32079/2022 - PERMISSION TO FILE PETITION (SLP/TP/WP/..)) Diary No(s). 12813/2022 (XV) (IA FOR PERMISSION TO FILE PETITION (SLP/TP/WP/..) ON IA 91313/2022 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 91314/2022 FOR EXEMPTION FROM FILING O.T. ON IA 91315/2022 IA No. 91314/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 91315/2022 - EXEMPTION FROM FILING O.T. IA No. 91313/2022 - PERMISSION TO FILE PETITION (SLP/TP/WP/..)) W.P.(C) No. 355/2022 (X) (FOR CLARIFICATION/DIRECTION ON IA 72104/2022 FOR EXEMPTION FROM FILING O.T. ON IA 72106/2022 IA No. 72104/2022 - CLARIFICATION/DIRECTION IA No. 72106/2022 - EXEMPTION FROM FILING O.T.) SLP(C) No. 2061/2022 (XV) (IA FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 25803/2022 FOR EXEMPTION FROM FILING O.T. ON IA 25804/2022 FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 33921/2022 FOR EXEMPTION FROM FILING O.T. ON IA 33922/2022 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 61541/2022 FOR EXEMPTION FROM FILING O.T. ON IA 61542/2022 IA No. 33921/2022 - APPROPRIATE ORDERS/DIRECTIONS IA No. 61542/2022 - EXEMPTION FROM FILING O.T. IA No. 33922/2022 - EXEMPTION FROM FILING O.T. IA No. 25804/2022 - EXEMPTION FROM FILING O.T. IA No. 61541/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 25803/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 2578-2591/2022 (XV) 3 (IA FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 23827/2022 FOR EXEMPTION FROM FILING O.T. ON IA 23828/2022 IA No. 23827/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 23828/2022 - EXEMPTION FROM FILING O.T.) SLP(C) No. 3222/2022 (XV) (FOR FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 26377/2022 IA No. 26377/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 7368/2022 (XV) IA No. 43664/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 43665/2022 - EXEMPTION FROM FILING O.T. IA No. 43662/2022 - EXEMPTION FROM PAYING COURT FEE IA No. 43661/2022 - PERMISSION TO FILE PETITION (SLP/TP/WP/..)) SLP(C) No. 15118-15150/2022 (XV) (FOR ADMISSION and IA No.63007/2022-PERMISSION TO FILE PETITION (SLP/TP/WP/..)) W.P.(C) No. 137/2022 (X) (FOR STAY APPLICATION ON IA 29758/2022 FOR EXEMPTION FROM FILING O.T. ON IA 29759/2022 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 173755/2022 FOR EXEMPTION FROM FILING O.T. ON IA 173757/2022 IA No. 173757/2022 - EXEMPTION FROM FILING O.T. IA No. 29759/2022 - EXEMPTION FROM FILING O.T. IA No. 173755/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 29758/2022 - STAY APPLICATION) W.P.(C) No. 881/2022 (X) (FOR STAY APPLICATION ON IA 151830/2022 FOR EXEMPTION FROM FILING O.T. ON IA 151832/2022 FOR impleading party ON IA 153267/2022 FOR INTERVENTION/IMPLEADMENT ON IA 153267/2022 IA No. 151832/2022 - EXEMPTION FROM FILING O.T. IA No. 153267/2022 - INTERVENTION/IMPLEADMENT IA No. 151830/2022 - STAY APPLICATION) SLP(C) No. 22923/2022 (XVI) (IA No. 195013/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) with SLP (C) No. 21308-21309 of 2022 (for admission and IR and c/delay in filing and exemption from 4 filing c/c of the impugned Judgment) Date : 12-01-2023 These matters were called on for hearing today.

CORAM : HON'BLE MR. JUSTICE ANIRUDDHA BOSE HON'BLE MR. JUSTICE SUDHANSHU DHULIA Counsel for the parties Mr. P. S. Patwalia, Sr. Adv.

Mr. Amit Pawan, AOR Mr. Abhishek Amritanshu, Adv. Mr. Gauravjeet Singh Patwalia, Adv. Mr. Anand Nandan, Adv.

Mr. Hassan Zubair Waris, Adv. Ms. Shivangi, Adv.

Mr. Aakarsh, Adv.

Mr. Suchit Singh Rawat, Adv. Mr. Kushagra Raj, Adv.

Ms. Meenakshi Arora, Sr. Adv. Mr. Chittapriya Ghosh, Adv. Mr. Somesh Kumar Ghosh, Adv. Mr. Anindo Mukherjee, Adv. Mr. R. P. Goyal, Adv.

Ms. Meenakshi Arora, Sr. Adv. Mr. Amit Agrawal, Adv.

Mr. Vigyan Shah, Adv.

Ms. Radhika Yadav, Adv.

Mr. Akshit Gupta, Adv.

Ms. Sana Jain, Adv.

Ms. Aishwarya Bhati, ASG Mr. Anmol Chandan, Adv.

Ms. Vishakha, Adv.

Ms. Ruchi Kohli, Adv.

Ms. Shreya Jain, Adv.

Mr. Aman Sharma, Adv.

Mr. A. K. Kaul, Adv.

Mr. Raj Bahadur Yadav, Adv. Mr. Sughosh Subramanyam, Adv. Mr. G. S. Makker, Adv.

Mr. Kapil Sibal, Sr. Adv.

Mr. Puneet Jain, Adv.

Mr. Vigyan Shah, Adv.

Ms. Christi Jain, Adv.

Ms. Shruti Singh, Adv.

Mr. Akshit Gupta, Adv.

Mr. Umang Mehta, Adv.

Mr. Yogit Kamat, Adv.

Mr. Mann Arora, Adv.

Mr. Sarah Sharma, Adv.

5

Ms. Pragya Seth, Adv.

Mr. Shipra Singh, Adv.

Ms. Akriti Sharma, Adv.

Dr. Manish Singhvi, Sr. Adv. Mr. Arpit Parkash, Adv.

Mr. Vikalp Sharma, Adv.

Mr. Apurv S., Adv.

Mr. Shaswat Mehra, Adv.

Mr. Dibyadyuti Banerjee, Adv. Ms. Sumedha Haldar, Adv.

Mr. Rohit Jaiswal, Adv.

Mr. Umang Gupta, Adv.

Mr. Manoj Rajpoot, Adv.

Mr. Abhijit Sengupta, Adv.

Ms. Manisha T. Karia, Adv. Ms. Nidhi Nagpal, Adv.

Mr. Adarsh Kumar, Adv.

Mr. Aditya Kesar, Adv.

Mr. Naresh Kaushik, Adv.

Mr. Vardhaman Kaushik, Adv. Mr. Manoj Joshi, Adv.

Mr. Vinay Kaushik, Adv.

Ms. Shikha Kaushik, Adv.

Mr. Dhruv Joshi, Adv.

Mr. Nishant Gautam, Adv.

Mr. Subham Dwivedi, Adv.

Ms. Lalita Kaushik, Adv.

Mr. Arjun Shukla, Adv.

Ms. Shelly Arora, Adv.

Mr. Vikramjit Banerjee, ASG Mr. Nachiketa Joshi, Adv. Mr. Amit Sharma, Adv.

Mr. Ishaan Sharma, Adv.

Mr. Sunil Fernandes, Adv. Mr. Divyansh Tiwari, Adv. Ms. Astha Sharma, Adv.

Mr. Ravinder Singh, Adv.

Mr. Srisatya Mohanty, Adv. Ms. Raveesha Gupta, Adv.

Ms. Mantika Haryani, Adv. Mr. Sanjeev Kaushik, Adv. Mr. Shreyas Awasthi, Adv. Mr. Himanshu Chakravarty, Adv. Mr. Devvrat Singh, Adv.

Mr. Muskan Surana, Adv.

6

Mr. Manish Kumar, Adv.

Mr. Vijay Sharma, Adv.

Mr. Mridul Jhalani, Adv.

Mr. Satish Kumar, Adv.

Mr. Gaurav Jain, Adv.

Ms. Abha Jain, AOR Mr. Subir Sanyal, Adv.

Mr. Somesh Ghosh, Adv.

Mr. Jaivir Singh, Adv.

Mr. Abhishek Misra, Adv.

Ms. Deepika Mishra, Adv.

Mr. Aniteja Sharma, Adv.

Mr. Mohan Lal Sharma, AOR Mr. Naresh Kaushik, Adv.

Mr. Vardhman Kaushik, AOR Mr. Manoj Joshi, Adv.

Mr. Shuubham Dwivedi, Adv. Mr. Nishant Gautam, Adv.

Mr. Dhruv Joshi, Adv.

Mr. Vinay Kaushik, Adv.

Mrs. Shikha John, Adv.

Mrs. Lalitha Kaushik Aor, Adv. Mrs. Shikha Kaushik, Adv. Mr. Abhinav Singh, Adv.

Mr. Mayank Sharma, Adv.

Mr. Gurmeet Singh Makker, AOR Mr. Santosh Kumar Tripathi, AOR Ms. Manisha T. Karia, AOR Mr. Amit Pawan, AOR Ms. Beena Goyal, Adv.

Mr. Hitesh Kumar Sharma, Adv. Mr. S. K. Rajora, Adv.

Mr. Akhileshwar Jha, Adv. Ms. Niharika Dwivedi, Adv. Mr. Ravish Kumar Goyal, Adv. Mr. Nitin Sharma, Adv.

Mr. Narendra Pal Sharma, Adv. Dr. (Mrs.) Vipin Gupta, Adv.

Ms. Christi Jain, AOR Mr. Amit Agrawal, AOR Mr. Ajay Singh, AOR Mr. Aishwarya Bhati, A.S.G. Mr. Ketan Paul, AOR 7 Ms. Manisha T. Karia, AOR Mr. Ashish Batra, AOR Mr. Amit Pawan, AOR Mr. Gaurav Jain, Adv.

Ms. Abha Jain, AOR Mr. Subir Sanyal, Adv.

Mr. Somesh Ghosh, Adv.

Mr. Jaivir Singh, Adv.

Mr. Abhishek Misra, Adv.

Ms. Deepika Mishra, Adv.

Mr. Aniteja Sharma, Adv.

Mr. Akshat Srivastava, AOR Dr. Sushil Balwada, AOR Ms. Neelam Singh, AOR Mr. Sanjay Rastogi, AOR Mr. R.k.singh, Adv.

Mrs. Neeraj Singh, Adv.

Mr. Kumar Gaurav, Adv.

Ms. Ritu Reniwal, Adv.

Mr. Ajay Choudhary, Adv.

Mr. Aman Rastogi, Adv.

Mr. Sanjay Rastogi Aor, Adv.

Mr. Satish Kumar, AOR UPON hearing the counsel the Court made the following O R D E R Heard learned counsel appearing for the parties at length.

Arguments concluded.

Judgment reserved.

Written submissions, if any, be filed by 20.01.2023 (Friday).

(JAYANT KUMAR ARORA) (VIDYA NEGI) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR