Chattisgarh High Court
South Eastern Coalfields Limited vs State Of Chhattisgarh on 7 February, 2025
Digitally signed HIGH COURT OF CHHATTISGARH AT BILASPUR by SOURABH SOURABH PATEL Date:
PATEL 2025.02.10 15:15:16 +0530 WA No. 99 of 2021 Digitally signed by SOURABH SOURABH PATEL PATEL Date:
2025.02.10 SOUTH EASTERN COALFIELDS LIMITED versus STATE OF CHHATTISGARH 14:32:45 +0530 07/02/2025 Mr. Shailendra Shukla, Advocate for the Appellant.
Mr. Manoj Paranjpe, Advocate for the Appellant. Heard in part.
List this matter on Wednesday i.e., 12.02.2025.
Sd/- Sd/-
(Sanjay K. Agrawal) (Sanjay Kumar Jaiswal)
Judge Judge
Sourabh P.