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Chattisgarh High Court

South Eastern Coalfields Limited vs State Of Chhattisgarh on 7 February, 2025

Digitally signed HIGH COURT OF CHHATTISGARH AT BILASPUR by SOURABH SOURABH PATEL Date:

PATEL 2025.02.10 15:15:16 +0530 WA No. 99 of 2021 Digitally signed by SOURABH SOURABH PATEL PATEL Date:
2025.02.10 SOUTH EASTERN COALFIELDS LIMITED versus STATE OF CHHATTISGARH 14:32:45 +0530 07/02/2025 Mr. Shailendra Shukla, Advocate for the Appellant.
Mr. Manoj Paranjpe, Advocate for the Appellant. Heard in part.
List this matter on Wednesday i.e., 12.02.2025.
                                                         Sd/-                         Sd/-
                                                (Sanjay K. Agrawal)        (Sanjay Kumar Jaiswal)
                                                       Judge                       Judge




                                   Sourabh P.