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[Cites 0, Cited by 1] [Section 16(1)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1)(d) in The Indian Nursing Council Act, 1947

(d)prescribing the functions of the Executive Committee, the summoning and holding of meetings thereof, the times and places at which such meetings shall be held, and the number of members necessary to constitute a quorum ;