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Allahabad High Court

M/S Triveni Engineering And Industries ... vs Collector-Cum D.M., Kushinagar & ... on 5 January, 2010

Bench: Vijay Manohar Sahai, Virendra Kumar Dixit

Court No. - 9

Case :- WRIT - C No. - 8228 of 2002

Petitioner :- M/S Triveni Engineering And Industries Ltd.
Respondent :- Collector-Cum D.M., Kushinagar & Another
Petitioner Counsel :- Tarun Agarwal
Respondent Counsel :- C.S.C.,P.M.N. Singh

Hon'ble Vijay Manohar Sahai,J.

Hon'ble Virendra Kumar Dixit,J. Sri Tarun Agarwal, learned counsel for the petitioner has been elevated to the Bench of this Court. Now he is at Uttaranchal High Court. Office shall issue notice to the petitioner to engage another counsel returnable at an early date.

Office Order Date :- 5.1.2010 sks