Allahabad High Court
M/S Triveni Engineering And Industries ... vs Collector-Cum D.M., Kushinagar & ... on 5 January, 2010
Bench: Vijay Manohar Sahai, Virendra Kumar Dixit
Court No. - 9 Case :- WRIT - C No. - 8228 of 2002 Petitioner :- M/S Triveni Engineering And Industries Ltd. Respondent :- Collector-Cum D.M., Kushinagar & Another Petitioner Counsel :- Tarun Agarwal Respondent Counsel :- C.S.C.,P.M.N. Singh Hon'ble Vijay Manohar Sahai,J.
Hon'ble Virendra Kumar Dixit,J. Sri Tarun Agarwal, learned counsel for the petitioner has been elevated to the Bench of this Court. Now he is at Uttaranchal High Court. Office shall issue notice to the petitioner to engage another counsel returnable at an early date.
Office Order Date :- 5.1.2010 sks