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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(2)(d) in The West Bengal Special Economic Zone Act, 2003.

(d)to purchase by agreement, or to take on lease or under any form of tenancy, any land and to erect thereon such buildings as may be necessary for its functions and the exercise of its powers under this Act;