Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108] [Entire Act] State of Odisha - Subsection Section 108(5) in The Orissa Motor Vehicles Rules, 1993 (5)There shall be a clear space of 125 centimetres between the back of the facing seats when the seats are placed across the vehicle and are facing each other.
