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[Cites 0, Cited by 0] [Section 33A] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 33A(4) in Arunachal Pradesh Municipal Election Rules, 2011

(4)The account shall be correctly maintained in respect of each item of expenditure on day to day basis from the date of nomination upto the date of declaration of result, both days inclusive.