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[Cites 0, Cited by 0] [Section 72(3)] [Section 72] [Entire Act]

State of Tamilnadu - Subsection

Section 72(3)(b) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(b)with the aid of the instrument supplied for the purpose," make a mark on the ballot paper against the name or symbol of the candidate for whom he intends to vote;