Section 2(1)(e) in The M.P. Vanijyik Kar Niyam, 1995

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State of Madhya Pradesh - Subsection

Section 2(1)(e) in The M.P. Vanijyik Kar Niyam, 1995

(e)"Government Treasury" means in relation to a dealer-

(i)having one place or business, the treasury or any sub-treasury within the district in which his place of business is situated; and

(ii)having more than one place of business, the treasury or any subtreasury within the district in which his principal place of business is situated;