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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Tamilnadu - Subsection

Section 46(3) in Tamil Nadu Music and Fine Arts University Act, 2013

(3)A person appointed as Head of the Department shall hold office as such for a period of three years and shall be eligible for reappointment:Provided that a Head of the Department on attaining the age of sixty years shall cease to hold office as such.