Andhra Pradesh High Court - Amravati
Lakamsani Venkatarao vs The State Of Andhra Pradesh on 4 January, 2024
RR AAPA A EE EEE Behe cacy a4 NF ven oo tad ' 7. 4, YZ. 43. SHOW CAUSE NOTICE BEFORE ADMISSION) . IN THE HIGH GOURT OF ANDHRA PRADESH AT AMARAVAT! SPECIAL ORIGINAL JURISDICTION) THURSDAY THE FOURTH gay OF JANUARY TWO THOUSAND AND TWENTY FOUR 'PRESENT: THE HONOURABLE SRI JUSTICE RAVI CHEEMALAPAT) - WRIT PETITION NO: 14 OF 2024 n. Lakamsani Venkalaraa, S/o Harinadh, Aged 56 years, R/o D.No. 1-54, Near Sue Stand, Mallavararn Vilage, Chagallu Mandal, Kast Godavari District. Lakamsant Shaskara Rao, Sfo Subba Rao, Ages 50 years, Rio D.No, 1-39, Venkaigeswara Swamy Ternple back side, Mallavaram Vilage, Chagailu Mandal, East Godavari CHstrict, . Shittud Venkaieswara Rac, S/o Veers Venkaia Rao, aged 39 years, RO O.No.2-17, Mallavaram Vilage, Chagailu Mandal, East Godavarn District . Lakamsani Sathyanarayana, S/o China venkatarathnam, Aged 66 years, Rio No. 19/4, Main Read Veedi, Mallavaram Vilage, Chagalh: Mandal, mast Sodavan District. . Boppana Srinivas, S/o Apparao, Aged S68 years, Rio D.No. 1-15, Kollapeta, Mailavaram Village, Chagall Mandal, mast Godavari District, . Eedpuganti Subbarae, S/o Surya Rao, Aged S2 years, Réo D.No.2-18, Past Office Street, Mailavaram Vilage, Chagallu Mandal, East Godavari District. Amar Chand Lakamsani, Sfo Bapiraju, Aged 4¢ years, Rio O.No. 1-25, Kotha peta, Mallavaram Vilage, Chagaliu Mandal, fast Sadavari Distnic iakameani Grnivasa Rao, Sfo Ramarao, Aged 52 years, Rie D.No.2-42/3, Main Road, Mallavaram Village, Chagailu Mandal, East Godavari District, Korugu Nallasa Naga Hymavathi, Wo K. Venkataraju, aged 58 years, Ric h.No 1-12, Main Road, Mallavaram Vilage, Chagallu Mandal, East Godavari Distich Chitturi Varalakshmi, Wo Veera Venkatarao, Aged 60 years, Rio O.No.2-74, Ramalayam Strest, Kothapeia, Mailavaram Village, Chagallu Mariial, bast Godavari District. Karuturi Sri Divya, Wo Satish, Aged 35 Street, Near Water Tank, Gawripalli, Mal Fast Godavari District. Kodurl Harshitha, D/o Kasi Gangadhara Rao, Aged 2/ years, Rio D.Nad-4, Main Road, Mallavaram Vilage, Chagaliu Mandal, East Godavari District. Aiphanta Chakradhararao, S/o Achanta Lakshmana Murhy, Aged 38 years, Re D.No.2-78, Sangayagqudem, Devarapalli Mandal, East Sodavari Distric . avaram Village, Chagall: Mandal, AND The State of Andhra Pradesh, Rep. by iis Principal Secretary, Depariment, Secretarial Bul , ¥Velagapudl, Amraval, & The District Collector, Q/o Districs entor, Ralamahend : Godavari District. The Revenue Divisional Officer, Kowur Division, East Goce The Tahsildar, Chagallu Mandal, East Godavari District years, Rio D.No G48, Gadde Van wets orn nnntretrs titties ls PERRET =
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The Court made the following: ORDER "Notice before admission.
Learned Government Pleader for Revenue take notice of behalf of respondent Nas.7 to 4.
'Learned Government Pleader for Endowments take notice on behalf of raspandent Nos.5 & &.
For inetructiona, post an 11.07.2024 in the 'motion fist.
Till then, an order status-quo shall be maintained a8 on today."
Sdi-M.GRINIVAS ASSISTANT REGISTRAR TRUE COPY aes SECTION OFFICER 'Ta,
4. The Principal Secretary, Revenue Gepartment, State Of Andhra Pradesh, Seorstanat Gulldings, Velaganudi, Amravati, Andhra Pradesh.
2. The Distiet Callector, Yo District Collactar, 'Rajamaher ndravaram, East Godavart Cistrict.
3 The Revenue Civisional Officer, Kowur Division, East Goda ayari District
4. The Tahsi nee ch jagaiiu Mandal, East Godavari District.
i) The Commissioner, Endowments Department, Gcllapudl, Krishna Distric The District E =ncowment Officer, Raja mah andrava ram. East Godavar instrict.
7. The inspector, Srivenkateswara SwamyTemple, Mallavaram Village, Chagall Mandal, East Godavari District, Endowments Department. Tadepaligudem, est Godaveard Disirict:- (1 fo 7 by RP-AD- along wilh a copy of patition and memorandum of grounds) , One CC im. SRL DEVEPRASAD MANGALAPURI Advocate [OPUC) Two CCs fo GP FOR REVENUE ,High Court Of Andhra Pradesh. OUT]
30. Two CCs fo GP FOR ENDOWMENTS, High Court of Andhra Pradesh, [QUT]
711. One spare copy KSR er"
> Le Lifes Veatieed ytttin, Cek 4 ¥% Wa hy 'a3 Lf?
rpecetete tL Gh:
parece eaeO GH COURT poston 11.07.2024 in the 'motian fist, NOTICE BEFORE AOMISSION DATED OG 2024 i H R WP.Nod af 2024 STATUS-QUO