Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 173] [Entire Act] State of Jharkhand - Subsection Section 173(5) in Bihar Education Code, 1961 (5)Books taken out of the library must be returned to the librarian, and on no account be transferred to any other person.(Ft. & O. page 305.)
