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[Section 125]
[Entire Act]
State of Maharashtra - Subsection
Section 125(2) in Maharashtra Factories Rules, 1963
| Name of factory and full address | Name of industry | Date of closure | Reasons for closure | Nature of closure whether entire or partial;if partial, the shift, section or department closed | Number of workers on the muster roll offactory at the time of closure | Number of workers affected by the closure |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 |