Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Rajasthan - Subsection Section 11(5) in Rajasthan Nazul/Devsthan Building (Disposal by Public Auction) Rules, 1967 (5)Where a sale is not approved by the Committee the purchaser shall be entitled to repayment of the deposit made by him.
