Delhi High Court - Orders
Arun Gupta vs Union Of India & Anr on 29 July, 2021
Author: Manmohan
Bench: Manmohan
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10046/2020 & CM APPL. 31982/2020
ARUN GUPTA ..... Petitioner
Through Mr. Vijay Aggarwal with
Mr. Deepanshu Choithani, Mr.
Yugant Sharma and Mr. Hardik
Sharma, Advocates.
Versus
UNION OF INDIA & ANR. ..... Respondents
Through Mr. Ajay Digpaul, CGSC with
Mr. Kamal R Digpual, Advocate for
R-1/UOI.
Mr. S.V Raju, ASG with Mr. Ravi
Prakash, Mr. Aditya Shekhar, Ms.
Sairica Raju, Mr. Varun Agrawal and
Mr. Anshuman Singh, Advocates for
R-2.
CORAM:
HON'BLE MR. J USTICE MANMOHAN
HON'BLE MR. J USTICE NAVIN CHAWLA
ORDER
% 29.07.2021 The petition has been heard by way of video conferencing. Mr. Vijay Aggarwal, learned counsel for the petitioner states that he has received the counter affidavit yesterday. He prays for and is permitted to file a rejoinder affidavit within four weeks.
List on 05th October, 2021.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:01.08.2021 12:47:39The order be uploaded on the website forthwith. Copy of the order be also forwarded to the learned counsel through e-mail.
MANMOHAN, J NAVIN CHAWLA, J J ULY 29, 2021 AS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:01.08.2021 12:47:39