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State of Madhya Pradesh - Section

Section 15 in The M.P. Public Trusts Rules, 1962

15. Date and Form of Budget.

- The budget referred to in Section 18 of the Act shall be in Form XIII and shall be submitted to the Registrar by the working trustee or manager one month before the date on which the ensuing budget year of the trust as approved by the Registrar is due to commence.