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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Goa - Subsection

Section 21(2)(a) in The Goa, Daman and Diu Labour Welfare Fund Act, 1986

(a)to make such examinations and hold such inquiry as may be necessary for ascertaining whether the provisions of this Act have been and are being complied with;