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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(2) in Madhya Pradesh Farmers' Organisation Election Rules, 1999

(2)A candidate for the office of Member or President of Water Users' Association, Distributory Committee and Member or Chairperson of Project Committee and his proposer shall be such persons whose names are registered in the voters' list for that Water Users' Association, Distributory Committee or Project Committee respectively.