Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Himachal Pradesh - Subsection Section 3(4) in Himachal Pradesh City Transport and Bus Stands Management and Development Authority Act, 1999 (4)The members referred to in clause (c) of sub-section (3) may be nominated as whole time or part time members, as the Government may think fit.
