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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(1)(b) in The Punjab Motor Spirit (Taxation of Sales) Act, 1939

(b)for the search, whether by day or by night, of any building, vessel, vehicle or place in which he has reasons to believe that any motor spirit is sold or is kept for sale.