Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 439(1)] [Section 439] [Entire Act] Union of India - Subsection Section 439(1)(g) in The Companies Act, 1956 (g)[ in a case falling under clause (h) of section 433, by the Central Government or a State Government.] [ Inserted by Act 11 of 2003, Section 54.]