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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Haryana - Subsection

Section 19(1) in Haryana Private Technical Educational Institution (Regulation of Admission and Fee) Act, 2012

(1)Every private technical educational institution shall maintain accounts on the basis of accounting principles applicable to non-business organization, not for profit organization that is it shall keep the accounts on "Fund Based Accounting ", under accrual basis of accounting.