Section 41 in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008
41. Reservation.
- Nothing contained in this Act shall affect reservations and other concessions required to be provided for Scheduled Castes, Backward Classes, Ex-servicemen, Physically Handicapped persons or any other class or category of persons in accordance with the orders issued by the Government in this regard, from time to time.
