Calcutta High Court
Hemanta Kumar Bhotica & Anr vs Smt. Sudha Berlia & Ors on 21 January, 2019
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
GA No.2185 of 2017
With
CS No.905 of 1981
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
HEMANTA KUMAR BHOTICA & ANR.
Versus
SMT. SUDHA BERLIA & ORS.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 21st January, 2019.
Appearance:
Ms. Manju Agarwal, Adv.
The Court : There shall be an order in terms of prayers (a), (b), (c) and (d) of the Master's Summons.
The application is, accordingly, disposed of.
(SOUMEN SEN, J.) B.Pal