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Delhi High Court - Orders

Dell International Services India ... vs Union Of India & Ors on 27 January, 2025

Author: Yashwant Varma

Bench: Yashwant Varma

                             $~39
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         W.P.(C) 9008/2022
                                       DELL INTERNATIONAL SERVICES INDIA PRIVATE
                                       LIMITED                                                                             .....Petitioner
                                                                            Through:                 Mr. Yogendra Aldak and Mr.
                                                                                                     Kunal Kapoor, Advs.

                                                                            versus

                                       UNION OF INDIA & ORS.                                                         ....Respondents
                                                     Through:                                        Mr. Udit Malik, ASC with Ms.
                                                                                                     Rima Rao and Ms. Palak
                                                                                                     Sharma, Advs.
                                                                                                     Mr. Shubham Tyagi, SSC for
                                                                                                     R-1,2,3,5,6 and 7.

                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
                                       SHANKAR
                                                    ORDER

% 27.01.2025 Learned counsel representing respondent Nos. 1,2,3,5,6 and 7 prays for accommodation today since the matter has been allocated to him recently.

Acceding to his request, let the writ petition be called again on 27.02.2025.

YASHWANT VARMA, J.

HARISH VAIDYANATHAN SHANKAR, J.

JANUARY 27, 2025/nd This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/01/2025 at 22:14:06