Supreme Court - Daily Orders
Netrapal Singh vs Ravinder Kumar Kalyanai on 19 May, 2020
Bench: Uday Umesh Lalit, Mohan M. Shantanagoudar, Vineet Saran
ITEM NO.12 Virtual Court 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.6353/2020
(Arising out of impugned final judgment and order dated 07-08-2019
in CRP No.37/2019 passed by the High Court Of Delhi At New Delhi)
NETRAPAL SINGH Petitioner(s)
VERSUS
RAVINDER KUMAR KALYANAI & ANR. Respondent(s)
(IA No.39588/2020 – FOR CONDONATION OF DELAY IN FILING; and, IA
No.39589/2020 – FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 19-05-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Ms. Preeti Singh, AOR
Mr. Sunklan Porwal, Adv.
Mr. Gagan Deep Sharma, Adv.
Mr. Deepak Verma, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We do not see any reason to interfere in the matter. The special leave petition is, accordingly, dismissed.
Pending application(s), if any, also stand disposed of.
Signature Not Verified(MUKESH NASA) (PRADEEP KUMAR) Digitally signed by MUKESH KUMAR Date: 2020.05.19 COURT MASTER BRANCH OFFICER 17:20:32 IST Reason: