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Supreme Court - Daily Orders

Netrapal Singh vs Ravinder Kumar Kalyanai on 19 May, 2020

Bench: Uday Umesh Lalit, Mohan M. Shantanagoudar, Vineet Saran

     ITEM NO.12                      Virtual Court 1                      SECTION XIV

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No.6353/2020

     (Arising out of impugned final judgment and order dated 07-08-2019
     in CRP No.37/2019 passed by the High Court Of Delhi At New Delhi)

     NETRAPAL SINGH                                                           Petitioner(s)

                                                        VERSUS

     RAVINDER KUMAR KALYANAI & ANR.                                           Respondent(s)

     (IA No.39588/2020 – FOR CONDONATION OF DELAY IN FILING; and, IA
     No.39589/2020 – FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     Date : 19-05-2020 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
                             HON'BLE MR. JUSTICE VINEET SARAN

     For Petitioner(s)                    Ms.   Preeti Singh, AOR
                                          Mr.   Sunklan Porwal, Adv.
                                          Mr.   Gagan Deep Sharma, Adv.
                                          Mr.   Deepak Verma, Adv.

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

We do not see any reason to interfere in the matter. The special leave petition is, accordingly, dismissed.

Pending application(s), if any, also stand disposed of.

Signature Not Verified

(MUKESH NASA) (PRADEEP KUMAR) Digitally signed by MUKESH KUMAR Date: 2020.05.19 COURT MASTER BRANCH OFFICER 17:20:32 IST Reason: