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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Puducherry - Subsection

Section 61(1)(iii) in Puducherry Town and Country Planning Act, 1969

(iii)due regard shall always be had so far as may be compatible with the exigencies of the purpose for which the entry is made, to the social and religious feelings of the occupants of the land or building entered.