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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(3) in Rajasthan Electricity Regulatory Commission (Renewable Energy Certificate and Renewable Purchase Obligation Compliance Framework) Regulations, 2010

(3)The price of RECs shall be as discovered in the Power Exchange:Provided that the Central Commission may from time to time provide for the forbearance and floor price separately for solar and non-solar RECs.