Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] Union of India - Section Section 45 in The Marine Insurance Act, 1963 45. Alteration of port of departure .-Where the place of departure is specified by the policy, and the ship instead of sailing from that place sails from any other place, the risk does not attach.
