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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Punjab - Subsection

Section 36(1)(i) in Punjab Clinical Establishments (Registration and Regulation) Act, 2020

(i)the failure of the concerned registration authority in communicating the allowing or disallowing of an application for registration to a clinical establishment within the prescribed period; or