Delhi High Court - Orders
Irshad Ahmad vs Sukhe Singh @ Mahesh Master on 9 October, 2023
Author: Amit Sharma
Bench: Amit Sharma
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 156/2017
IRSHAD AHMAD ..... Appellant
Through: Mohd. Shamikh, Advocate.
versus
SUKHE SINGH @ MAHESH MASTER ..... Respondent
Through: Mr. S.S. Singh, Advocate.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 09.10.2023
1. Arguments have been heard.
2. Judgment is reserved.
3. In the meantime, learned counsel appearing on behalf of the parties are at liberty to place their brief written synopsis of submissions alongwith list of relied upon judgements, running into not more than 3 pages, on record, after providing an advance copy to learned counsel appearing on behalf of the other side. Let the same be placed within a period of one week from today.
AMIT SHARMA, J OCTOBER 09, 2023/sn This is a digitally signed order.
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