Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 318] [Entire Act] State of Goa - Subsection Section 318(6) in Goa Prisons Rules, 2006 (6)that the said prisoner will report once a day to the Officer-in-charge of the Police Station having jurisdiction over the place of his stay during the period of furlough,
