Delhi High Court - Orders
Smt. Manohari vs M/S Aps Revanta Developers Llp Through ... on 19 March, 2026
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 147/2022 & I.A. 3981/2022, I.A. 16872/2023, I.A.
16873/2023, I.A. 9918/2025
SMT. MANOHARI .....Plaintiff
Through: Mr. Rachit Gumber, Adv.
versus
M/S APS REVANTA DEVELOPERS LLP THROUGH ITS
PARTNERS & ORS. .....Defendants
Through: Mr. Anubhav Gupta, Adv.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 19.03.2026
1. A request for passover is made on behalf of the Plaintiff.
2. In view of the fact that there are already about 15 passovers, this Court is not inclined to grant further Passovers today.
3. List on 18.08.2026.
SUBRAMONIUM PRASAD, J MARCH 19, 2026 S. Zakir This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/03/2026 at 21:23:20