Section 88(13) in The Rajasthan Waqf Board (Election of Members) Rules, 1999
(13)The member of the Board voting shall place a cross mark (X) in column 3 of the ballot paper against the name of the candidate for whom he wishes to vote with a pen. He shall then fold up the ballot paper so as to conceal his vote and deposit the same in a sealed ballot box placed in the view of the Chief Election Authority.
