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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(2) in The Haryana Prevention of Beggary Act, 1971

(2)Such Police Officer or other person shall take or send the person so arrested to the nearest police station :Provided that the other person may hand him over to a Police Officer if he finds it convenient.