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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Chattisgarh - Subsection

Section 19(1) in Chhattisgarh State Co-operative Tribunal Regulations, 2016

(1)Any party to any proceedings before the Tribunal may apply to the Registrar for the inspection of any documents or for a certified copy of any document and for the orders of the Tribunal.