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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1)(b) in The Orissa Electricity (Duty) Act, 1961

(b)[checking of the readings of the meters, and testing the meters, metering equipments and connection thereof;] [Substituted vide Orissa Act No. 9 of 1986.]