Section 29 in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Ordinance, 2004
29. Obligations of the State Level Sports Associations.
- Every State Level Sports Association other than Rajasthan Olympic Association shall -(1)conduct at least one Inter-District State Championship, for the Seniors and Juniors Every year;(2)send its players and teams to participate at the National level:(3)arrange to provide round the year training and coaching facilities for the players either by itself or in association with Rajasthan State Sports Council;(4)arrange to give such prizes, scholarships, medals and other such facilities as would encourage the sports persons.
