Delhi High Court - Orders
Lakshmi Sethi And Ors vs Darbari Lal Dav Model School & Ors on 6 September, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12419/2021
LAKSHMI SETHI AND ORS ..... Petitioners
Through: Mr.Ashok Agarwal and Mr.Kumar
Utkarsh, Advocates
versus
DARBARI LAL DAV MODEL SCHOOL & ORS.
..... Respondents
Through: Mr.Kapish Tripathi, Advocate for R-1
and R-2
Mr.Sujeet Kumar Mishra, Advocate
for R-3
Ms.Jyoti Tyagi, Advocate for
Mr.Yeeshu Jain, SC for DOE
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 06.09.2023 CM APPL. No.56229/2022 At request, list on 8th December, 2023.
CHANDRA DHARI SINGH, J SEPTEMBER 6, 2023 SV/MS Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:11:06