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Delhi High Court - Orders

Lakshmi Sethi And Ors vs Darbari Lal Dav Model School & Ors on 6 September, 2023

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                           $~35
                           *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +    W.P.(C) 12419/2021

                                     LAKSHMI SETHI AND ORS             ..... Petitioners
                                                  Through: Mr.Ashok Agarwal and Mr.Kumar
                                                           Utkarsh, Advocates

                                                                           versus

                                     DARBARI LAL DAV MODEL SCHOOL & ORS.
                                                                                                                        ..... Respondents
                                                                           Through:                Mr.Kapish Tripathi, Advocate for R-1
                                                                                                   and R-2
                                                                                                   Mr.Sujeet Kumar Mishra, Advocate
                                                                                                   for R-3
                                                                                                   Ms.Jyoti Tyagi, Advocate for
                                                                                                   Mr.Yeeshu Jain, SC for DOE
                                     CORAM:
                                     HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                               ORDER

% 06.09.2023 CM APPL. No.56229/2022 At request, list on 8th December, 2023.

CHANDRA DHARI SINGH, J SEPTEMBER 6, 2023 SV/MS Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:11:06