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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(f) in The Chhattisgarh Sah Chikitsa Parishad Act, 2001

(f)his name has been removed from the State Register, or from the Register of Medical or Paramedical Practitioner under any Act for the time being in force.