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[Cites 0, Cited by 0] [Section 227] [Entire Act]

State of Gujarat - Subsection

Section 227(1) in The Gujarat Panchayats Act, 1993

(1)For the purpose of bringing about uniform scales of pay and uniform conditions of service for persons employed in the discharge of functions and duties of panchayats, there shall be constituted a panchayat service in connection with the affairs of panchayats, such service shall be distinct from the State Service.