Section 11 in The Daman And Diu Panchayat Regulation, 2012
11. Supervisory Committees of Gram Sabha.
(1)The Gram Sabha shall constitute a minimum of two Supervisory Committees in such manner as may be prescribed to supervise the Gram Panchayat work and other activities in the Gram.(2)The Supervisory Committees shall submit its report to the Gram Panchayat and also place a copy of their report in the meeting of the Gram Sabha.
