Section 2 in Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2008
2. Definitions.
- In these Rules, unless the context otherwise requires,(a)"Board" means the Rajasthan Subordinate and Ministerial Service Selection Board.(b)"Chairman" means a Chairman of the Board and includes ah acting Chairman appointed by the State Government.(c)"Government" or "State Government" means Government of State of Rajasthan.(d)"Member" means a member of the Board and includes the Chairman thereof.
