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State of Jharkhand - Section

Section 430 in Bihar Education Code, 1961

430. Attendance at political meetings, etc.

- Students of a recognised school are not permitted to become or to continue to be members of a political organisation, or to attend or take part in political meetings or demonstrations or in the organisation or arrangements for the conduct of any such meeting or demonstration. Any breach of this rule will be regarded as a serious offence Should any doubt arise as to whether a meeting, demonstration or organisation is or is not of a political nature, the Headmaster/Principal shall consult the local executive authority and act under its advice.(Government resolution no. 2264, dated the 22nd October 1942, and Government notification no. 287-E., dated the 5th February 1943.)