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[Cites 0, Cited by 0] [Section 283] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 283(d) in Arunachal Pradesh Municipal Act, 2007

(d)Prohibit bathing in any lake tank, reservoir, fountain, cistern, duct, stand-pipe, stream or well by a person suffering from any contagious of infectious disease,