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State of Tamilnadu - Section

Section 54 in Tamil Nadu Societies Registration Act, 1975

54. Exemption.

- The Government may, by general or special order whether prospectively or retrospectively,-
(1)exempt from all or any of the provisions of this Act or from any rule made under this Act, or
(2)direct that any such provisioner any such rule shall apply with such modifications as may be specified in the order, to any society or registered society or class of societies or of registered societies.