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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(1) in Jammu and Kashmir Specified Wakafs and Specified Wakaf Properties (Management and Regulation) Act, 2004

(1)The members shall elect the Vice-Chairman from amongst themselves:Provided that pending elections under this sub-section, the Chairman may nominate any member as Vice-Chairman.