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Calcutta High Court (Appellete Side)

Esma Parvin vs Unknown on 2 August, 2019

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02.08.2019

.

251. as C.R.M.6731 of 2019 In Re: An application under Section 439(2) read with Section 482 of the Criminal Procedure Code.

In the matter of : Esma Parvin.

... Petitioner.

Ms. Debjani Sahu.

...for the State.

Nobody appears for the petitioner.

Accordingly, the petition is dismissed for default.

(Manojit Mandal, J.) (Joymalya Bagchi, J.)