Calcutta High Court (Appellete Side)
Esma Parvin vs Unknown on 2 August, 2019
1 02.08.2019
.
251. as C.R.M.6731 of 2019 In Re: An application under Section 439(2) read with Section 482 of the Criminal Procedure Code.
In the matter of : Esma Parvin.
... Petitioner.
Ms. Debjani Sahu.
...for the State.
Nobody appears for the petitioner.
Accordingly, the petition is dismissed for default.
(Manojit Mandal, J.) (Joymalya Bagchi, J.)